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State of Punjab - Section

Section 198 in Punjab Jail Manual, 1996

198. Subordinate officers to render prompt obedience.

- It shall be the duty of every subordinate officer at all times to render prompt and implicit obedience to every lawful order given to him by any officer to whom he is in any way subordinate, or under whom he is for the time being employed, and to treat every superior officer with proper courtesy and respect.