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[Cites 0, Cited by 0] [Section 35(3)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(3)(a) in The Indian Electricity Act, 1910

(a)[ determine the number of members of which any such Board shall be constituted and the manner in which such members shall be appointed,] [ Clause (a) inserted and the original Clauses (a), (b) and (c) relettered as Clauses (b), (c) and (d) by Act 1 of 1922, Section 16.]