Calcutta High Court (Appellete Side)
Dkt India vs Union Of India & Ors on 21 January, 2026
21.01.2026
Item No.21 (DL)
Court No.551
Susanta
IN THE HIGH COURT AT CALCUTTA
CONSTITUTIONAL WRIT JURISDICTION
W.P.A. 20079 of 2025
<
DKT India
-Vs-
Union of India & Ors.
Mr. Arup Dasgupta,
...for the petitioner.
Mr. N. Chatterjee,
Mr. Tanoy Chakraborty,
Mr. Saptak Sanyal,
....for the State.
Ms. Ankita Jha,
...for respondent no.4.
1. Report in the form of affidavit filed on behalf of the respondent Nos. 1, 2, 3 & 5 is taken on record. Copy thereof has already been served upon Mr. Dasgupta, learned advocate appearing for the petitioner.
2. As requested by Mr. Dasgupta, list this matter once again on January 28, 2026.
(Om Narayan Rai, J.)