Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court (Appellete Side)

Dkt India vs Union Of India & Ors on 21 January, 2026

     21.01.2026
    Item No.21 (DL)
     Court No.551
       Susanta
                             IN THE HIGH COURT AT CALCUTTA
                            CONSTITUTIONAL WRIT JURISDICTION
                                       W.P.A. 20079 of 2025
<



                                         DKT India
                                            -Vs-
                                    Union of India & Ors.
                               Mr. Arup Dasgupta,
                                                    ...for the petitioner.
                               Mr. N. Chatterjee,
                               Mr. Tanoy Chakraborty,
                               Mr. Saptak Sanyal,
                                                        ....for the State.
                               Ms. Ankita Jha,
                                                  ...for respondent no.4.

1. Report in the form of affidavit filed on behalf of the respondent Nos. 1, 2, 3 & 5 is taken on record. Copy thereof has already been served upon Mr. Dasgupta, learned advocate appearing for the petitioner.

2. As requested by Mr. Dasgupta, list this matter once again on January 28, 2026.

(Om Narayan Rai, J.)