Calcutta High Court (Appellete Side)
(Serampore Multipurpose Samabay ... vs The Indian Oil Corporation Limited & ... on 11 February, 2014
Author: Dipankar Datta
Bench: Dipankar Datta
-: 1 : -
59
11.02. 2014
rrc
W. P. 3306 (W) of 2014
(Serampore Multipurpose Samabay Samity Limited
Vs. The Indian Oil Corporation Limited & Ors.)
Ms. Sarmila Das
......For the petitioner
Mr. M. S. Yadav
......For the respondents
Subject matter of this writ petition relates to Group - VIII of the Classification List. This Court has no determination to hear this writ petition. It stands released from the list with liberty to the petitioner to move the appropriate bench. Liberty is also granted to the petitioner to effect necessary correction in the presentation form as well as proforma page of the petition.
(Dipankar Datta, J.)