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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Andhra Pradesh - Subsection

Section 38(1) in THE TELANGANA ANCIENT AND HISTORICAL MONUMENTS AND ARCHAEOLOGICAL SITES AND REMAINS ACT, 1960

(1)The Government may, by notification in the [Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016] Telangana. Gazette, make rules to carry out the purposes of this Act.