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[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Chattisgarh - Subsection

Section 78(1)(e) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(e)Any child who is eligible for adoption and residing in an unrecognised home shall for the purpose of adoption be transferred to a recognised home.