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[Cites 0, Cited by 0] [Section 33N(2)] [Section 33N] [Entire Act]

Union of India - Subsection

Section 33N(2)(c) in The Drugs And Cosmetics Act, 1940

(c)prescribe the methods of test or analysis to be employed in determining whether any Ayurvedic, Siddha or Unani drug is labelled with the true list of the ingredients which it is purported to contain;