Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(5) in Statutes of the Homoeopathy University, Jaipur, 2011

(5)The terms and conditions of service of these officers/officials shall as far as possible be in accordance with the Guidelines laid-down by the Central Council of Homoeopathy, New Delhi.