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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Goa - Subsection

Section 10(1)(a) in The Goa Ground Water Regulation Act, 2002

(a)no person shall sink a well in that area unless he has obtained the permission of the Ground Water Officer and the procedure laid down in section 5 of this Act shall, mutatis mutandis, apply to the receipt and disposal of an application received for sinking a well in that area: