Madhya Pradesh High Court
Kailash Narayan Yadav vs The State Of Madhya Pradesh on 25 November, 2019
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 25/11/2019
Due to paucity of time, the matters are adjourned as under:-
Serial Numbers Next date of listing 71, 72 and 79 After one week 75 to 77, 80, 82 and 83 After four weeks Interim order, if any, passed earlier shall continue till next date of listing.
Copy of this order be retained in each of the aforesaid matters.
(S.A. Dharmadhikari) Judge rahul RAHUL SINGH PARIHAR 2019.11.25 17:41:39 +05'30'