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Union of India - Section

Section 19 in The Central Electricity Regulatory Commission (Procedure, Terms and Conditions for Grant of Trading Licence and other Related Matters) Regulations, 2009

19. Details of shareholding as on the date of making application (Give details of each of the shareholders holding 5% and above of the shares of the applicant directly or with relatives)

(a)Name of the shareholder
(b)Citizenship
(c)Residential status
(d)No. of shares held
(a)% age holding of total paid up capital of the company