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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Odisha - Subsection

Section 70(1)(a) in The Orissa Hindu Religious Endowments Act, 1951

(a)refuses, neglects or fails to comply with the provisions of Sections 13, 15, 16, 17, or 18 or fails to make over charge of the institution when so ordered ; or