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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(3)(a) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(a)The place for which the certificate of vending has been issued, is urgently required for most essential public purposes;