Supreme Court - Daily Orders
The Director Of Income Tax (Exemptions) vs Sri Belimata Mahasamsthana Socio ... on 1 September, 2015
ITEM NO.90 REGISTRAR COURT. 2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M K HANJURA
Civil Appeal No(s). 9831/2013
THE DIRECTOR OF I.T., BANGALORE & ANR. Appellant(s)
VERSUS
BELIMATA MAHASAMSTHANA SOCIO C&ET Respondent(s)
Date : 01/09/2015 This appeal was called on for hearing today.
For Appellant(s)
Mr. B. V. Balaram Das,Adv.
For Respondent(s) Mr. Sanjay Kunur,Adv.
Mr. R. N. Keshwani,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The office report indicates that the Learned counsel for the appellants has already filed the statement of case. Respondent has failed to file the statement of case within the period stipulated under the rules. Viewed thus, the matter shall be processed for listing before the Hon'ble Court under the rules.
(M K HANJURA) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2015.09.02 16:45:01 SCT Reason: