Allahabad High Court
Oriental Insurance Company Ltd. ... vs Sri Parmanand Paneru And Others on 2 July, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh, Rakesh Sharma
Court No. - 27 Case :- FIRST APPEAL FROM ORDER No. - 613 of 2006 Petitioner :- Oriental Insurance Company Ltd. Lucknow Th.Sr.D.M. Respondent :- Sri Parmanand Paneru And Others Petitioner Counsel :- Mukund Tewari,DeVendra Kumar Arora Respondent Counsel :- Ghaus Beg,Ghaus Beg,? Hon'ble Devi Prasad Singh,J.
Hon'ble Rakesh Sharma.J. List in the week commencing 12.7.2010. Order Date :- 2.7.2010 Madhu