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[Cites 0, Cited by 5] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(3) in Government of India Act, 1935

(3)Until rules are made under this section the rules of procedure and standing orders in force immediately before the commencement of this Part of this Act with respect to the Legislative Council of the Province shall have effect in relation to the Legislature of the Province, subject to such modifications and adaptations as may be made therein by the Governor acting in his discretion.