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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

Union of India - Subsection

Section 68(1)(a) in The Rights of Persons with Disabilities Act, 2016

(a)is, or at any time has been, adjudged insolvent or has suspended payment of his debts or has compounded with his creditors, or