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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(4) in The Orissa Private Security Agencies Rules, 2009

(4)While sending the Form to the District Superintendent of Police or Commissioner of Police for verification, the Agency shall pay a fee of Rs. 1000/- (Rupees one thousand only) if it is within the State and Rs. 2000/- (Rupees two thousand) only if his domicile has been outside the State in the form of Demand Draft or Banker's Cheque drawn in favour of the Controlling Authority.Provided that the fees as prescribed above is subject to revision by the State Government.