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State of Himachal Pradesh - Section

Section 6 in Himachal Pradesh Good Conduct Prisoners (Temporary Release) Rules, 1969

6. Expenses of journey.

- Third class railway passes for journey both ways to the railway station nearest to the place of destination or the bus fare to the place of residing both ways will be issued by the Superintendent of Jail on the report of the District Magistrate if the Government is satisfied that the prisoner's family cannot bear the expenses of his journey from and to the prison after his temporary release.