Section 6B(6)(b) in The U.P. Consumer Protection Rules, 1987

[Cites 0, Cited by 0] [Section 6B(6)] [Section 6B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6B(6)(b) in The U.P. Consumer Protection Rules, 1987

(b)in the case of candidates having experience of working under the Central Government or any State Government or an undertaking under the Central Government or the State Government, on the basis of their available Annual Confidential Report for the last ten years and their experience relevant to the post applied for;

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State of Uttar Pradesh - Subsection

Section 6B(6)(b) in The U.P. Consumer Protection Rules, 1987