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State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh Transfer of Rights To Certain Specified Categories of Occupants of Unassigned Government Lands Policy, 2008

13. [ [Substituted by G.O.Ms.No. 1174, Revenue (Asn.Pot) Department , dated 6-10-2008.]

The payment of amount as determined by the Competent Authority will be made in four monthly instalments from the date of issue of Transfer of Rights order.]