Jharkhand High Court
Sarika Jha vs Amit Kumar Jha on 18 September, 2019
Author: Aparesh Kumar Singh
Bench: Aparesh Kumar Singh, Kailash Prasad Deo
IN THE HIGH COURT OF JHARKHAND AT RANCHI
First Appeal No. 94 of 2019
Sarika Jha --- --- Appellant
Versus
Amit Kumar Jha --- --- Respondent
---
CORAM: Hon'ble Mr. Justice Aparesh Kumar Singh Hon'ble Mr. Justice Kailash Prasad Deo For the Appellant: Mr. Pran Pranay, Advocate
---
05/ 18.09.2019 Two weeks' time is allowed to the learned counsel for the appellant to remove the surviving defects, failing which this appeal shall stand dismissed without further reference to the Bench.
(Aparesh Kumar Singh, J) (Kailash Prasad Deo, J) Ranjeet/