Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Rajasthan - Subsection

Section 84(2)(iii) in Rajasthan Civil Services (Pension) Rules, 1996

(iii)no departmental enquiry has been initiated against the employee, after forwarding of the pension papers to his Department.