Section 24 in The Orissa Court-fees (Amendment) Act, 1939
24. Amendment of Article 10 of Schedule II of VII of 1870.
- In Article 10 of Schedule II of the principal Act -in the third column -(i)for the words "eight annas" the words "one rupee" shall be substituted;(ii)for the words "one rupee" the words "two rupees" shall be substituted;(iii)for the words "two rupees" "three rupees" shall be substituted.
