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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(b) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(b)means of access takes off from an existing road or revenue rasta already adjoining the schedule road or conforms to Traffic requirements of the scheduled road as determined from time to time by the Director; and