Section 39(5) in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959
(5)The Collector shall maintain a register in Form XV-A (Form XV-A) and enter therein the particulars prescribed therein on each day on which bonds are withdrawn from the Treasury or deposited or re-deposited therein. The Collector shall sign all the entries for each day & the Treasury Officer's signatures shall be obtained against each entry of deposit of bonds in the Treasury.
