Section 1(3) in Karnataka Gramin Bank (Officers and Employees) Service Regulations, 2019
(3)They shall apply to every officer and employee of the Bank:Provided that they shall not apply, except as otherwise provided in these regulations or to such extent as may be specifically or generally specified by the Board to,(a)a person employed temporarily on daily wages or to such person engaged on contract;(b)a person on deputation from Sponsor Bank, the Central Government, the State Government or any other organisation.
