Central Administrative Tribunal - Delhi
E S I C Medical Officers Ass Thought Dr Md ... vs Employees State Insurance Corporation ... on 15 November, 2022
1
O.A. No. 3173/2022
Central Administrative Tribunal
Principal Bench: New Delhi
O.A. No. 3173/2022
This Tuesday the 15th day of November, 2022
Hon'ble Mr. Justice Ranjit Vasantrao More, Chairman
Hon'ble Mr. Mohd. Jamshed, Member (A)
1. ESIC Medical Officers Association
Though it's
Dr. Md. MozaffarUddin
General Secretary, ESIC MOA
R/o- C-7, 1S Floor, AryaSamaj Road,
Adarsh Nagar, Delhi-110033
2. Dr. Md. MozaffarUddin
General Secretary, ESIC MOA
R/o 225, street No.5 Jagatpur,
Delhi-110085
...Applicants
(By Advocate: Ms. Nishi Sangtani)
Versus
1. Employee State Insurance Corporation
.PanchdeepBhawan, CIG Marg,
New Delhi- 110002 through its
Director General (DG)
2. Dr. Deepak Kumar Sharma
Medical Commissioner (MC), ESIC
PanchdeepBhawan, CIG Marg,
New Delhi- 110002.
3. Dr. Deepak Malik
Deputy Director (DD), ESIC
PanchdeepBhawan, CIG Marg,
New Delhi- 110002.
4. The Vigilance Commissioner
ESIC Head Quarter,
2
O.A. No. 3173/2022
PanchdeepBhawan, CIG Marg,
New Delhi- 110002. .
...Respondents
ORDER (ORAL)
Per: Justice Ranjit Vasantrao More, Chairman Learned counsel for the applicants after arguing for some time, seeks leave of this Tribunal to withdraw the present OA. Leave granted. Accordingly, OA No. 3173/2022 stands dismissed as withdrawn. No costs.
Pending MA(s), if any, stand disposed of.
(Mohd. Jamshed) (Justice Ranjit Vasantrao More) Member (A) Chairman /gm/