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Union of India - Section

Section 1 in THE RIGHT OF CHILDREN TO FREE AND COMPULSORY EDUCATION (AMENDMENT) ACT, 2019

1. Short title and commencement.

(1)This Act may be called the Right of Children to Free and Compulsory Education (Amendment) Act, 2019.
(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.