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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(3) in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

(3)The licence shall be in Form G and shall be subject to such terms, conditions and restrictions, specified therein. The licence shall be valid for the period covered by the Chief Electrical Inspector's certificate referred to in sub-rule (3) of rule 17.