Supreme Court - Daily Orders
Rakshpal Bahadur Pharmacy Institute vs Dr. A.P.J. Abdul Kalam Technical ... on 10 November, 2025
ITEM NO.1714 COURT NO.16 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 1430/2020
RAKSHPAL BAHADUR PHARMACY INSTITUTE Petitioner(s)
VERSUS
DR. A.P.J. ABDUL KALAM TECHNICAL UNIVERSITY & ANR. Respondent(s)
ONLY OFFICE REPORT ON DEFAULT IS LISTED IN W.P. (C) NO.484 OF 2021
AGAINST THIS MATTER
WITH
W.P.(C) No. 484/2021 (X)
OFFICE REPORT ON DEFAULT
Date : 10-11-2025 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MANMOHAN
[IN CHAMBER]
For Petitioner(s) :Mr. Ajit Sharma, AOR
Mr. Anant Ram Mishra, Adv.
Mr. Lareb Habib Ansari, Adv.
Mr. Kanchan Kumar, Adv.
Mr. Akshat Sharma, Adv.
Mr. Amrit Pradhan, Adv.
Mr. Shrey Bhardwaj, Adv.
For Respondent(s) : Mr. Sanjay Kumar Tyagi, AOR
Mr. Amitesh Kumar, Adv.
Ms. Priti Kumari, Adv.
Mr. Pankaj Kumar Ray, Adv.
Mr. Shashank Shekhar Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
As prayed, three weeks’ time is granted to learned counsel for the petitioner to file an application for withdrawal of the present Signature Not Verified petition.
Digitally signed by LOKESH ARORA Date: 2025.11.15 12:14:29 IST Reason: (LOKESH ARORA) (VIDYA NEGI)
SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR