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Supreme Court - Daily Orders

Rakshpal Bahadur Pharmacy Institute vs Dr. A.P.J. Abdul Kalam Technical ... on 10 November, 2025

     ITEM NO.1714                              COURT NO.16               SECTION X

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)                No(s).    1430/2020

     RAKSHPAL BAHADUR PHARMACY INSTITUTE                               Petitioner(s)

                                                     VERSUS

     DR. A.P.J. ABDUL KALAM TECHNICAL UNIVERSITY & ANR. Respondent(s)

     ONLY OFFICE REPORT ON DEFAULT IS LISTED IN W.P. (C) NO.484 OF 2021
     AGAINST THIS MATTER

     WITH
     W.P.(C) No. 484/2021 (X)
     OFFICE REPORT ON DEFAULT

     Date : 10-11-2025 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE MANMOHAN
                                               [IN CHAMBER]



     For Petitioner(s) :Mr. Ajit Sharma, AOR
                        Mr. Anant Ram Mishra, Adv.
                        Mr. Lareb Habib Ansari, Adv.
                        Mr. Kanchan Kumar, Adv.
                        Mr. Akshat Sharma, Adv.
                        Mr. Amrit Pradhan, Adv.
                        Mr. Shrey Bhardwaj, Adv.

     For Respondent(s) : Mr. Sanjay Kumar Tyagi, AOR
                         Mr. Amitesh Kumar, Adv.
                         Ms. Priti Kumari, Adv.
                         Mr. Pankaj Kumar Ray, Adv.
                         Mr. Shashank Shekhar Singh, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

As prayed, three weeks’ time is granted to learned counsel for the petitioner to file an application for withdrawal of the present Signature Not Verified petition.

Digitally signed by LOKESH ARORA Date: 2025.11.15 12:14:29 IST Reason:
     (LOKESH ARORA)                                                 (VIDYA NEGI)
     SENIOR PERSONAL ASSISTANT                                    ASSISTANT REGISTRAR