Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] State of Jammu-Kashmir - Subsection Section 97(3) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014 (3)Information which may lead to the identification of the juvenile shall not be published, either by private agents or State agencies.
