Madhya Pradesh High Court
Pendari Lrs Savita Bai vs Banshi Lal on 18 March, 2024
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IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
SA No. 1611 of 2020
(PENDARI LRS SAVITA BAI AND OTHERS Vs BANSHI LAL)
Dated : 18-03-2024
Shri Bhoj Ram Vijaywar - Advocate for appellants.
Ms. Priyanka Jain - Panel Lawyer for respondent/State.
As prayed, list this case after two weeks.
(GAJENDRA SINGH) JUDGE VPA Signature Not Verified Signed by: VAISHALI TRIPATHI Signing time: 3/19/2024 3:08:53 PM