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Madhya Pradesh High Court

Pendari Lrs Savita Bai vs Banshi Lal on 18 March, 2024

                                                             1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                      SA No. 1611 of 2020
                                           (PENDARI LRS SAVITA BAI AND OTHERS Vs BANSHI LAL)

                          Dated : 18-03-2024
                                Shri Bhoj Ram Vijaywar - Advocate for appellants.

                                Ms. Priyanka Jain - Panel Lawyer for respondent/State.

As prayed, list this case after two weeks.

(GAJENDRA SINGH) JUDGE VPA Signature Not Verified Signed by: VAISHALI TRIPATHI Signing time: 3/19/2024 3:08:53 PM