Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17A] [Entire Act]

State of Kerala - Subsection

Section 17A(1) in Kerala Factories Rules, 1957

(1)In any factory the maximum wet-bulb temperature of a air in a work room at a height of 1.5 metre above the floor level shall not exceed 30oC and adequate air movement of at least 30 metre per minute shall be provided; and in relation to dry-bulb temperature, the wet-bulb temperature in the workroom at the said height shall not exceed that shown in the Schedule annexed here to.