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[Cites 0, Cited by 0] [Section 55A(1)] [Section 55A] [Entire Act]

State of Odisha - Subsection

Section 55A(1)(ii) in The Orissa Forest Act, 1972

(ii)all sandal trees existing on any land prior to the commencement of the Orissa Forest (Amendment) Act, 1990. shall be the exclusive property of the State Government.