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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(3) in The M.P. Foreigners (Arrest and Conditions of Detention or Confinement) Order, 1974

(3)The Superintendent may refuse to allow the purchase or delivery to an internee of anything which he considers unnecessary or unsuitable.