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[Cites 0, Cited by 0] [Section 44B] [Entire Act]

State of Bihar - Subsection

Section 44B(a) in The Bihar Co-operative Societies Act, 1935

(a)construction and repair of wells (including tube-well, tanks and other works) for the storage, supply or distribution of water for the purpose of agriculture or for the use of men and cattle employed in agriculture;