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[Cites 0, Cited by 0] [Section 41AA(1)] [Section 41AA] [Entire Act]

State of Maharashtra - Subsection

Section 41AA(1)(a) in The Maharashtra Public Trusts Act, 1950

(a)having regard to the accommodation and facilities available to keep admission to the medical centre open to any person without any discrimination on the ground of religion, race, caste, sex, place of birth, language or any of them: