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[Cites 0, Cited by 0] [Section 110(1)] [Section 110] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 110(1)(g) in Jammu and Kashmir Co-Operative Societies Act, 1989

(g)for the periodical settlement of accounts between Agriculture and Rural Development Bank and for the payment of the amounts recovered by Agriculture and Rural Development Banks on mortgages transferred or deemed under the provision of section 93 to have been transferred to the State Agriculture and Rural Development Bank;