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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(2)(h) in West Bengal Building (Regulation of Promotion of Construction and Transfer by Promoters), Act, 1993

(h)the estimated expenditure for the construction of building and the source from which the expenditure shall be financed;