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State of Odisha - Section

Section 185 in Grama Panchayats Rules, 1968

185.

The Collector shall submit a half-yearly statement of the amount realised through surcharge proceedings, deposited into the Treasury and the amount paid into the Grama Fund to the Director of Grama Panchayats and Examiner of Local Accounts by the 31st October and the 30th April every year.