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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(10) in The Orissa Consumer Protection Rules, 1987

(10)When the President of the State Commission is unable to discharge the functions owing to absence, illness or any other cause, the senior-most (in order of appointment) member of the State Commission shall discharge the functions of the President until the day on which the President resumes his functions.