Supreme Court - Daily Orders
M/S Jb Educational Society Hyderabad vs Cit (Central) Hyderabad on 27 January, 2014
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ITEM NO.11 COURT NO.12 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)............./2014
CC 711/2014
(From the judgement and order dated 17/07/2013 in WP No.9071/2012 of The
HIGH COURT OF A.P. AT HYDERABAD)
M/S JB EDUCATIONAL SOCIETY HYDERABAD Petitioner(s)
VERSUS
CIT (CENTRAL) HYDERABAD & ORS Respondent(s)
WITH I.A.1 (C/delay in filing SLP)
WITH SLP(C)....CC 917/2014 - WITH I.A.1 (C/delay in filing SLP
and office report)
Date: 27/01/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE JAGDISH SINGH KHEHAR
For Petitioner(s) Mr. K. Swami,Adv.
Mrs. Prabha Swami,Adv.
Mr. Nikhil Swami,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petitions are dismissed.
|(Sarita Purohit) | |(Sneh Bala Mehra) | |Court Master | |Assistant Registrar |