National Company Law Appellate Tribunal
Dilip Timblo vs Sociedade De Fomento Pvt Ltd & Ors on 25 May, 2017
NATIONAL COMPANY LAW APPELLATE TRIBUNAL
NEW DELHI
COMPANY APPEAL (AT) No. 172 OF 2017
In the matter of:
Dilip Timblo Appellants
Vs
Sociedade De Fomento Pvt Ltd
& Ors. .... Respondents
Present:
For Appellants:- Mr Joseph Kodianthara, Sr.
Advocate, Mr M.P. Vinod and Mr
Eric Correa, Advocates.
For Respondent:- Mr Rajan Narain, Ms Neha Malik,
Ms Amrita Narayan and Ms
Malavika Prasad.
ORDER
25.05.2017- When this appeal was being argued and this Court was inclined to impose some cost, Ld. Counsel for the Appellant sought permission to withdraw the appeal. Ld. Counsel for the Respondent has no objection to the withdrawal of the same. The case is dismissed as withdrawn.
(Justice S. J. Mukhopadhaya) Chairperson (Mr. Balvinder Singh) Member (Technical)