Section 9(5) in The Goa Panchayat Raj (Imposition of taxes, fees and other dues) Rules, 1998

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State of Goa - Subsection

Section 9(5) in The Goa Panchayat Raj (Imposition of taxes, fees and other dues) Rules, 1998

(5)Details of assessment of tax:

Previous tax	Name of tax	Taxable amount	Tax as per new assessment
Consolidated
Tax
Total-

____________________Assessment Officer

______________________Sarpanch______________________Panchayat

For Office useNotice may be served to the concerned persons about the levy of the tax.DateSarpanch.................................... PanchayatFor Office use

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State of Goa - Subsection

Section 9(5) in The Goa Panchayat Raj (Imposition of taxes, fees and other dues) Rules, 1998