(A)in the opening portion, the words "pay to the credit of the Central Government" shall be omitted;(B)in clause (a), for the words "the tax deducted", the words "pay to the credit of the Central Government, the tax deducted" shall be substituted;(C)for clause (b), the following clause shall be substituted, namely:—'(b) pay tax or ensure payment of tax to the credit of the Central Government, as required by or under—
