Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 51 in The Air Force Rules, 1969 51. Appearance of accused and prosecutor .-When the Court is satisfied as to the above facts, it shall cause the accused to be brought before the Court, and the prosecutor who must be a person subject to air force law, shall take his place.
