Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 21 in Gujarat Electricity Regulatory Commission (Demand Side Management) Regulations, 2012 21. The Commission may, at any time, add, vary, alter, modify or amend any provisions of these regulations.
