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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1)(viii) in The Rajasthan State Commission for Women Act, 1999

(viii)maintain a Comprehensive Date Bank relating to the social, economic and political conditions of women including comparative study, updating the same from time to time, making available such data for use in actions for vindication of the rights of women;