Central Information Commission
Ms.Pratibha vs Cbdt on 7 May, 2013
CENTRAL INFORMATION COMMISSION
Room No. 308, B-Wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi-110066
File No.CIC/RM/A/2012/000393/LS
Appellant Ms Pratibha
Public Authority ITO Ward(1), Rohtak.
Dates of hearing 07.05.2013
Date of decision 07.05.2013
Facts :-
Heard today dated 07.05.2013. Appellant present. Shri B.P. Saikia, ITO Ward-I is also present. The appellant submits that she does not wish to pursue the matter. Hence, the matter is ordered to be closed.
Sd/-
( M.L. Sharma ) Information Commissioner Authenticated true copy. Additional copies of orders shall be supplied against application and payment of the charges, prescribed under the Act, to the CPIO of this Commission.
( K.L. Das ) Deputy Registrar Address of parties :-
1. The Income Tax Officer & CPIO, o/o the Income Tax Officer, Ward-1, Aaykar Bhawan, Rohtak, Haryana-1.
2. Ms. Pratibha, H. No. 638/20, Prem Nagar, Rohtak, Haryana.
S/Shri • Navin Jindal • Udai Singh • Smt. Maneka Gandhi • Sachin Pilot • Dushyant Singh • Dip Gogoi • Km. Shelja • Jyotirditty Madhav Rao Scindia • Navjot Singh Sidhu • Beni Prasad Verma • Shafiqurr Rehman Barq • Smt. Usha Sharma • Ajit Singh • Lalu Prasad yadav • Mohan Jena • Bajuban Riyan • T.R. Balu • Sharad Chandra Govind Rao Pawar • Shivaji Adhalrao Patil • Smt. Paramjit Kaur Gulshan